Bombay High Court
Kotak Mahindra Bank Ltd vs Cornelia Quentin Pereira on 25 November, 2019
Author: G.S.Kulkarni
Bench: G. S. Kulkarni
CRP 1 (9) 65-67, 69-76, 79-91, 95-101, 107-148, 158-183 .doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
EXECUTION APPLICATION NO. 359 OF 2013
M/s. Kotal Mahindra Prime Ltd. ... Applicant/Claimant
V/s.
Mr. Rewantsingh Baghsingh Shekhawal ... Respondent
AND
EXECUTION APPLICATION NO. 360 OF 2013
M/s. Kotal Mahindra Prime Ltd. ... Applicant/Claimant
V/s.
Mrs. Sandhya Harmeet Marnik ... Respondent
AND
EXECUTION APPLICATION NO. 361 OF 2013
Mr. Banarsi Singh ... Applicant/Claimant
V/s.
Mr. Ramraj Rai ... Respondent
AND
EXECUTION APPLICATION NO. 367 OF 2013
Indiabulls Financial Services Ltd. ... Applicant/Claimant
V/s.
Paper Print India Pvt Ltd. & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 368 OF 2013
Visible Chits (Maharashtra) Pvt. Ltd. ... Applicant/Claimant
V/s.
Mr. Atul Sudhuram Dalvi & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 369 OF 2013
Kotak Mahindra Bank ... Applicant/Claimant
V/s.
Kiran Nandkishor Agarwal ... Respondent
1/17
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CRP 2 (9) 65-67, 69-76, 79-91, 95-101, 107-148, 158-183 .doc
AND
EXECUTION APPLICATION NO. 370 OF 2013
New India Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Anil Charnuram Varma & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 371 OF 2013
New India Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Nilesh Vrijlal Barvalia ... Respondent
AND
EXECUTION APPLICATION NO. 372 OF 2013
New India Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mrs. Swati Sudhir Lad & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 373 OF 2013
Kotak Mahindra Prime Ltd. ... Applicant/Claimant
V/s.
Mr. Tarachand Arjandas kashyap ... Respondents
AND
EXECUTION APPLICATION NO. 375 OF 2013
Kotak Mahindra Prime Ltd. ... Applicant/Claimant
V/s.
Mr. Naseem Ahmed Shaikh ... Respondent
AND
EXECUTION APPLICATION NO. 380 OF 2013
M/s. Moneylicious Capital & Advisory
Services Pvt. Ltd. ... Applicant/Claimant
V/s.
Mr. Shujauddin Sahanawaz Shaikh ... Respondent
2/17
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CRP 3 (9) 65-67, 69-76, 79-91, 95-101, 107-148, 158-183 .doc
AND
EXECUTION APPLICATION NO. 381 OF 2013
Kokan Mercantile Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Dilip Subhan Shinde & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 382 OF 2013
New India Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Sudhir Gopal Parab & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 383 OF 2013
New India Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Prasad Gopal Parab & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 384 OF 2013
Mrs. Saroj S. Dhandharia ... Applicant/Claimant
V/s.
Mr. Sanjeev Agarwal & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 385 OF 2013
Suresh Durlabhji Thakkar ... Applicant/Claimant
V/s.
Mr. Paresh D. Thakkar & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 386 OF 2013
Mr. Suresh Durlabhji Thakkar ... Applicant/Claimant
V/s.
Smt. Nirmala D. Thakkar ... Respondent
AND
EXECUTION APPLICATION NO. 387 OF 2013
3/17
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CRP 4 (9) 65-67, 69-76, 79-91, 95-101, 107-148, 158-183 .doc
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Maninder S. Singh ... Respondent
AND
EXECUTION APPLICATION NO. 388 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Mahaveer Rooplal Jain ... Respondent
AND
EXECUTION APPLICATION NO. 389 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Sunny Mehndiratta ... Respondent
AND
EXECUTION APPLICATION NO. 391 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Bipin Hausila Tiwari ... Respondent
AND
EXECUTION APPLICATION NO. 392 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Parmeet Aroara ... Respondent
AND
EXECUTION APPLICATION NO. 394 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Vijay Shivnarayan Shukla ... Respondent
AND
EXECUTION APPLICATION NO. 402 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Fahim Khan ... Respondent
4/17
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CRP 5 (9) 65-67, 69-76, 79-91, 95-101, 107-148, 158-183 .doc
AND
EXECUTION APPLICATION NO. 403 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Deepak Pravinchandra Sanghavi & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 404 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Brigid Prodrigues Dsouza ... Respondent
AND
EXECUTION APPLICATION NO. 405 OF 2013
M/s. R. K. Synthetics ... Applicant/Claimant
V/s.
Syndicate Overseas Pvt. Ltd. ... Respondent
AND
EXECUTION APPLICATION NO. 406 OF 2013
M/s. Tushar Textile ... Applicant/Claimant
V/s.
M/s. St. Peter Clothing Co. ... Respondent
AND
EXECUTION APPLICATION NO. 407 OF 2013
M/s. Koteshwar Textiles ... Applicant/Claimant
V/s.
M/s. Olive Tex Silk Mills Pvt. Ltd. ... Respondent
AND
EXECUTION APPLICATION NO. 408 OF 2013
Bonanza Portfolio Ltd. ... Applicant/Claimant
V/s.
Om Sai Corporation ... Respondents
5/17
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CRP 6 (9) 65-67, 69-76, 79-91, 95-101, 107-148, 158-183 .doc
AND
EXECUTION APPLICATION NO. 416 OF 2013
Kotak Mahindra Bank ... Applicant/Claimant
V/s.
Manivl Rajvel Ramaswamy ... Respondent
AND
EXECUTION APPLICATION NO. 417 OF 2013
Kotak Mahindra Bank ... Applicant/Claimant
V/s.
Parab Vijay Ganesh ... Respondent
AND
EXECUTION APPLICATION NO. 418 OF 2013
Kotak Mahindra Bank ... Applicant/Claimant
V/s.
Zahindali Yusuf Panlekar ... Respondent
AND
EXECUTION APPLICATION NO. 419 OF 2013
Kotak Mahindra Bank ... Applicant/Claimant
V/s.
Imran Hamid Syed ... Respondent
AND
EXECUTION APPLICATION NO. 420 OF 2013
Kotak Mahindra Bank ... Applicant/Claimant
V/s.
Mohd Farook M Sayed ... Respondent
AND
EXECUTION APPLICATION NO. 421 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Bharat Natvarlal Patel ... Respondent
AND
EXECUTION APPLICATION NO. 422 OF 2013
6/17
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CRP 7 (9) 65-67, 69-76, 79-91, 95-101, 107-148, 158-183 .doc
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Indrojit Himangshu Chakravorty ... Respondent
AND
EXECUTION APPLICATION NO. 423 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Basil Francis Rodrigues ... Respondent
AND
EXECUTION APPLICATION NO. 424 OF 2013
Kotak Mahindra Bank ... Applicant/Claimant
V/s.
Alan Dean Lobo ... Respondent
AND
EXECUTION APPLICATION NO. 425 OF 2013
Kotak Mahindra Bank ... Applicant/Claimant
V/s.
Subhash R. Jain ... Respondent
AND
EXECUTION APPLICATION NO. 426 OF 2013
Kotak Mahindra Bank ... Applicant/Claimant
V/s.
Bindu Binesh Rauvnni ... Respondent
AND
EXECUTION APPLICATION NO. 427 OF 2013
Kotak Mahindra Bank ... Applicant/Claimant
V/s.
Sameer Bashir Shaikh ... Respondent
AND
EXECUTION APPLICATION NO. 428 OF 2013
M/s. Kotak Mahindra Bank ... Applicant/Claimant
7/17
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CRP 8 (9) 65-67, 69-76, 79-91, 95-101, 107-148, 158-183 .doc
V/s.
Hemant Ganesh Bhatia ... Respondent
AND
EXECUTION APPLICATION NO. 429 OF 2013
M/s. Kotak Mahindra Bank ... Applicant/Claimant
V/s.
Ashok B. Nikam ... Respondent
AND
EXECUTION APPLICATION NO. 430 OF 2013
Kotak Mahindra Bank ... Applicant/Claimant
V/s.
Gajendra Singh Amar Kandari ... Respondent
AND
EXECUTION APPLICATION NO. 431 OF 2013
Kokan Mercantile Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
M/s. IJM Publication Pvt. Ltd. (Borrower)
And Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 432 OF 2013
Mayfair Housing Pvt. Ltd. ... Applicant/Claimant
V/s.
Mohinder Kaur Koacher ... Respondent
AND
EXECUTION APPLICATION NO. 433 OF 2013
Bonanza Portfolio Ltd. ... Applicant/Claimant
V/s.
Ms. Prema Nevtia ... Respondent
AND
EXECUTION APPLICATION NO. 450 OF 2013
Kokan Mercantile Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
8/17
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CRP 9 (9) 65-67, 69-76, 79-91, 95-101, 107-148, 158-183 .doc
Mr. Sayed Mushir Alam & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 451 OF 2013
Abhyudaya Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Kailash Mahadev Gurav & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 452 OF 2013
Rajesh S. Vora ... Applicant/Claimant
V/s.
Mr. Ramesh Veljibhai Vora & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 457 OF 2013
M/s. Pickle Advertising Pvt. Ltd. ... Applicant/Claimant
V/s.
M/s. Maxx Moblink Pvt. Ltd. ... Respondent
AND
EXECUTION APPLICATION NO. 458 OF 2013
Kotak Mahindra Bank ... Applicant/Claimant
V/s.
Bharmesh Hanuman Gupta ... Respondent
AND
EXECUTION APPLICATION NO. 459 OF 2013
Kotak Mahindra Bank ... Applicant/Claimant
V/s.
Sandeep Krishna Mhashilkar ... Respondent
AND
EXECUTION APPLICATION NO. 460 OF 2013
Kotak Mahindra Bank ... Applicant/Claimant
V/s.
Azar Husain Khan ... Respondent
9/17
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CRP 10 (9) 65-67, 69-76, 79-91, 95-101, 107-148, 158-183 .doc
AND
EXECUTION APPLICATION NO. 461 OF 2013
Kotak Mahindra Bank ... Applicant/Claimant
V/s.
Deepak Krishna Yadav ... Respondent
AND
EXECUTION APPLICATION NO. 462 OF 2013
Kotak Mahindra Bank ... Applicant/Claimant
V/s.
Rushabh Mahesh Shah ... Respondent
AND
EXECUTION APPLICATION NO. 463 OF 2013
Kotak Mahindra Bank ... Applicant/Claimant
V/s.
Edward Ashok Robert ... Respondent
AND
EXECUTION APPLICATION NO. 464 OF 2013
Kotak Mahindra Bank ... Applicant/Claimant
V/s.
Sharda Jahan Parsuria ... Respondent
AND
EXECUTION APPLICATION NO. 465 OF 2013
Kotak Mahindra Bank ... Applicant/Claimant
V/s.
Varsha Vensi Sandha ... Respondent
AND
EXECUTION APPLICATION NO. 466 OF 2013
Kotak Mahindra Bank ... Applicant/Claimant
V/s.
Naresh Punamiya ... Respondent
AND
EXECUTION APPLICATION NO. 467 OF 2013
10/17
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CRP 11 (9) 65-67, 69-76, 79-91, 95-101, 107-148, 158-183 .doc
Kotak Mahindra Bank ... Applicant/Claimant
V/s.
Nitesh Ramesh Borkar ... Respondent
AND
EXECUTION APPLICATION NO. 468 OF 2013
Kotak Mahindra Bank ... Applicant/Claimant
V/s.
Dharamveer S. Rai ... Respondent
AND
EXECUTION APPLICATION NO. 469 OF 2013
Kotak Mahindra Bank ... Applicant/Claimant
V/s.
Arun V. A. Wadhwani ... Respondent
AND
EXECUTION APPLICATION NO. 470 OF 2013
Kotak Mahindra Bank ... Applicant/Claimant
V/s.
Abid Ali Munsali Sayyed ... Respondent
AND
EXECUTION APPLICATION NO. 471 OF 2013
Kotak Mahindra Bank ... Applicant/Claimant
V/s.
Megha Chandev Talekar ... Respondent
AND
EXECUTION APPLICATION NO. 472 OF 2013
M/s. Pooja Fashion ... Applicant/Claimant
V/s.
M/s. Hari OM Apparel ... Respondent
AND
EXECUTION APPLICATION NO. 473 OF 2013
M/s. Mina Creation ... Applicant/Claimant
V/s.
11/17
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CRP 12 (9) 65-67, 69-76, 79-91, 95-101, 107-148, 158-183 .doc
M/s. Trends Setter ... Respondent
AND
EXECUTION APPLICATION NO. 474 OF 2013
M/s. Mina Creation ... Applicant/Claimant
V/s.
M/s. Mitul Enterprise ... Respondent
AND
EXECUTION APPLICATION NO. 475 OF 2013
M/s. Santosh Enterpise ... Applicant/Claimant
V/s.
M/s. Rishabh Traders ... Respondent
AND
EXECUTION APPLICATION NO. 476 OF 2013
M/s. K. Arunkumar & Co. ... Applicant/Claimant
V/s.
M/s. Rishabh Traders ... Respondent
AND
EXECUTION APPLICATION NO. 477 OF 2013
M/s. Shiv Trading Agency ... Applicant/Claimant
V/s.
M/s. Rishabh Traders ... Respondent
AND
EXECUTION APPLICATION NO. 489 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Ravi Duraiswai Iyengar ... Respondent
AND
EXECUTION APPLICATION NO. 490 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Nadir R. Keshwani ... Respondent
12/17
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CRP 13 (9) 65-67, 69-76, 79-91, 95-101, 107-148, 158-183 .doc
AND
EXECUTION APPLICATION NO. 491 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Anil Yashwant Barskar ... Respondent
AND
EXECUTION APPLICATION NO. 492 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Mangesh Patan Koshi ... Respondent
AND
EXECUTION APPLICATION NO. 493 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Hemant Laxman Abitkar ... Respondent
AND
EXECUTION APPLICATION NO. 494 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Praful Amrutlal Savla ... Respondent
AND
EXECUTION APPLICATION NO. 496 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Mangesh Kashinath Rane ... Respondent
AND
EXECUTION APPLICATION NO. 497 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Gayasuddin Abdulgani Gazi ... Respondent
AND
EXECUTION APPLICATION NO. 498 OF 2013
13/17
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CRP 14 (9) 65-67, 69-76, 79-91, 95-101, 107-148, 158-183 .doc
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
B. Sompal Jagheer Singh ... Respondent
AND
EXECUTION APPLICATION NO. 499 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Ramesh W. Dusseja ... Respondent
AND
EXECUTION APPLICATION NO. 500 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Manjeet Singh Kamal ... Respondent
AND
EXECUTION APPLICATION NO. 501 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Martha Dnyanmitra Pates ... Respondent
AND
EXECUTION APPLICATION NO. 502 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Prashant Ghanshamdas Khanna ... Respondent
AND
EXECUTION APPLICATION NO. 503 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Gurinder Surinder Walia ... Respondent
AND
EXECUTION APPLICATION NO. 504 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
14/17
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CRP 15 (9) 65-67, 69-76, 79-91, 95-101, 107-148, 158-183 .doc
V/s.
Bhikalal Rambhai Nai ... Respondent
AND
EXECUTION APPLICATION NO. 505 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Nilesh Jayantilal Lodha & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 506 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Cornelia Quentin Pereira ... Respondent
AND
EXECUTION APPLICATION NO. 507 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Subhajit Sarkar ... Respondent
AND
EXECUTION APPLICATION NO. 508 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Babubhai Dhanjibhai Kapuria ... Respondent
AND
EXECUTION APPLICATION NO. 509 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Sona Transport Pvt. Ltd. & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 510 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Makdoom Lalamahamad Patel & Anr. ... Respondents
15/17
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CRP 16 (9) 65-67, 69-76, 79-91, 95-101, 107-148, 158-183 .doc
AND
EXECUTION APPLICATION NO. 511 OF 2013
V.R.M. Share Broking Pvt. Ltd. ... Applicant/Claimant
V/s.
Ms. Sneha Sandeep Agarwal ... Respondent
AND
EXECUTION APPLICATION NO. 513 OF 2013
Mercator Ltd. ... Applicant/Claimant
V/s.
Steel Authority Of India ... Respondent
AND
EXECUTION APPLICATION NO. 514 OF 2013
Kotak Mahindra Prime Ltd. ... Applicant/Claimant
V/s.
Santoshkumar Bhagwati Singh ... Respondent
AND
EXECUTION APPLICATION NO. 515 OF 2013
Kotak Mahindra Prime Ltd. ... Applicant/Claimant
V/s.
Naresh Babulal Mehta ... Respondent
AND
EXECUTION APPLICATION NO. 516 OF 2013
Kotak Mahindra Prime Ltd. ... Applicant/Claimant
V/s.
Sudhir Yashwant Shinde ... Respondent
None for the Parties.
CORAM : G. S. KULKARNI, J.
DATE : 25th November, 2019.
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These Execution Applications have not been proceeded with for a period of over 12 months from the date of filing of the applications.
Accordingly, these applications have been placed by the Prothonotary and Senior Master under Rule 329 of the Bombay High Court Original Side Rules before the Court, for dismissal, for want of prosecution. As none appears for the Applicants, these Execution Applications are dismissed. No order as to costs.
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