Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Kotak Mahindra Bank Ltd vs Cornelia Quentin Pereira on 25 November, 2019

Author: G.S.Kulkarni

Bench: G. S. Kulkarni

  CRP                                  1   (9) 65-67, 69-76, 79-91, 95-101, 107-148, 158-183 .doc




                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION

                      EXECUTION APPLICATION NO. 359 OF 2013

M/s. Kotal Mahindra Prime Ltd.                          ...         Applicant/Claimant
            V/s.
Mr. Rewantsingh Baghsingh Shekhawal                     ...         Respondent

                                      AND
                      EXECUTION APPLICATION NO. 360 OF 2013

M/s. Kotal Mahindra Prime Ltd.                          ...         Applicant/Claimant
            V/s.
Mrs. Sandhya Harmeet Marnik                             ...         Respondent

                                      AND
                      EXECUTION APPLICATION NO. 361 OF 2013

Mr. Banarsi Singh                                       ...         Applicant/Claimant
            V/s.
Mr. Ramraj Rai                                          ...         Respondent

                                      AND
                      EXECUTION APPLICATION NO. 367 OF 2013

Indiabulls Financial Services Ltd.                      ...         Applicant/Claimant
             V/s.
Paper Print India Pvt Ltd. & Ors.                       ...         Respondents

                                      AND
                      EXECUTION APPLICATION NO. 368 OF 2013

Visible Chits (Maharashtra) Pvt. Ltd.        ...          Applicant/Claimant
             V/s.
Mr. Atul Sudhuram Dalvi & Ors.               ...          Respondents

                                      AND
                      EXECUTION APPLICATION NO. 369 OF 2013

Kotak Mahindra Bank                          ...          Applicant/Claimant
           V/s.
Kiran Nandkishor Agarwal                     ...          Respondent

                                                                                              1/17



        ::: Uploaded on - 27/11/2019                   ::: Downloaded on - 27/11/2019 21:19:39 :::
   CRP                                  2   (9) 65-67, 69-76, 79-91, 95-101, 107-148, 158-183 .doc


                                      AND
                      EXECUTION APPLICATION NO. 370 OF 2013

New India Co-op. Bank Ltd.                   ...          Applicant/Claimant
            V/s.
Mr. Anil Charnuram Varma & Ors.              ...          Respondents

                                      AND
                      EXECUTION APPLICATION NO. 371 OF 2013

New India Co-op. Bank Ltd.                   ...          Applicant/Claimant
            V/s.
Mr. Nilesh Vrijlal Barvalia                  ...          Respondent

                                      AND
                      EXECUTION APPLICATION NO. 372 OF 2013

New India Co-op. Bank Ltd.                   ...          Applicant/Claimant
            V/s.
Mrs. Swati Sudhir Lad & Ors.                 ...          Respondents

                                      AND
                      EXECUTION APPLICATION NO. 373 OF 2013

Kotak Mahindra Prime Ltd.                    ...          Applicant/Claimant
            V/s.
Mr. Tarachand Arjandas kashyap               ...          Respondents

                                      AND
                      EXECUTION APPLICATION NO. 375 OF 2013

Kotak Mahindra Prime Ltd.                    ...          Applicant/Claimant
           V/s.
Mr. Naseem Ahmed Shaikh                      ...          Respondent


                                      AND
                      EXECUTION APPLICATION NO. 380 OF 2013

M/s. Moneylicious Capital & Advisory
Services Pvt. Ltd.                           ...          Applicant/Claimant
             V/s.
Mr. Shujauddin Sahanawaz Shaikh              ...          Respondent



                                                                                              2/17



        ::: Uploaded on - 27/11/2019                   ::: Downloaded on - 27/11/2019 21:19:39 :::
   CRP                                  3   (9) 65-67, 69-76, 79-91, 95-101, 107-148, 158-183 .doc


                                      AND
                      EXECUTION APPLICATION NO. 381 OF 2013

Kokan Mercantile Co-op. Bank Ltd.            ...          Applicant/Claimant
             V/s.
Mr. Dilip Subhan Shinde & Ors.               ...          Respondents

                                      AND
                      EXECUTION APPLICATION NO. 382 OF 2013

New India Co-op. Bank Ltd.                   ...          Applicant/Claimant
            V/s.
Mr. Sudhir Gopal Parab & Ors.                ...          Respondents

                                      AND
                      EXECUTION APPLICATION NO. 383 OF 2013

New India Co-op. Bank Ltd.                   ...          Applicant/Claimant
            V/s.
Mr. Prasad Gopal Parab & Ors.                ...          Respondents

                                      AND
                      EXECUTION APPLICATION NO. 384 OF 2013

Mrs. Saroj S. Dhandharia                     ...          Applicant/Claimant
             V/s.
Mr. Sanjeev Agarwal & Anr.                   ...          Respondents

                                      AND
                      EXECUTION APPLICATION NO. 385 OF 2013

Suresh Durlabhji Thakkar                     ...          Applicant/Claimant
            V/s.
Mr. Paresh D. Thakkar & Ors.                 ...          Respondents

                                      AND
                      EXECUTION APPLICATION NO. 386 OF 2013

Mr. Suresh Durlabhji Thakkar                 ...          Applicant/Claimant
            V/s.
Smt. Nirmala D. Thakkar                      ...          Respondent

                                      AND
                      EXECUTION APPLICATION NO. 387 OF 2013

                                                                                              3/17



        ::: Uploaded on - 27/11/2019                   ::: Downloaded on - 27/11/2019 21:19:39 :::
   CRP                                  4   (9) 65-67, 69-76, 79-91, 95-101, 107-148, 158-183 .doc




Kotak Mahindra Bank Ltd.                     ...          Applicant/Claimant
           V/s.
Maninder S. Singh                            ...          Respondent

                                      AND
                      EXECUTION APPLICATION NO. 388 OF 2013

Kotak Mahindra Bank Ltd.                     ...          Applicant/Claimant
           V/s.
Mahaveer Rooplal Jain                        ...          Respondent
                                      AND
                      EXECUTION APPLICATION NO. 389 OF 2013

Kotak Mahindra Bank Ltd.                     ...          Applicant/Claimant
           V/s.
Sunny Mehndiratta                            ...          Respondent
                                      AND
                      EXECUTION APPLICATION NO. 391 OF 2013

Kotak Mahindra Bank Ltd.                     ...          Applicant/Claimant
            V/s.
Bipin Hausila Tiwari                         ...          Respondent

                                      AND
                      EXECUTION APPLICATION NO. 392 OF 2013

Kotak Mahindra Bank Ltd.                     ...          Applicant/Claimant
           V/s.
Parmeet Aroara                               ...          Respondent

                                      AND
                      EXECUTION APPLICATION NO. 394 OF 2013

Kotak Mahindra Bank Ltd.                                ...         Applicant/Claimant
            V/s.
Vijay Shivnarayan Shukla                                ...         Respondent

                                      AND
                      EXECUTION APPLICATION NO. 402 OF 2013

Kotak Mahindra Bank Ltd.                                ...         Applicant/Claimant
           V/s.
Fahim Khan                                              ...         Respondent

                                                                                              4/17



        ::: Uploaded on - 27/11/2019                   ::: Downloaded on - 27/11/2019 21:19:39 :::
   CRP                                  5   (9) 65-67, 69-76, 79-91, 95-101, 107-148, 158-183 .doc




                                      AND
                      EXECUTION APPLICATION NO. 403 OF 2013

Kotak Mahindra Bank Ltd.                                ...         Applicant/Claimant
           V/s.
Deepak Pravinchandra Sanghavi & Anr.                    ...         Respondents

                                      AND
                      EXECUTION APPLICATION NO. 404 OF 2013

Kotak Mahindra Bank Ltd.                                ...         Applicant/Claimant
            V/s.
Brigid Prodrigues Dsouza                                ...         Respondent

                                      AND
                      EXECUTION APPLICATION NO. 405 OF 2013

M/s. R. K. Synthetics                                   ...         Applicant/Claimant
            V/s.
Syndicate Overseas Pvt. Ltd.                            ...         Respondent

                                      AND
                      EXECUTION APPLICATION NO. 406 OF 2013

M/s. Tushar Textile                                     ...         Applicant/Claimant
             V/s.
M/s. St. Peter Clothing Co.                             ...         Respondent

                                      AND
                      EXECUTION APPLICATION NO. 407 OF 2013

M/s. Koteshwar Textiles                                 ...         Applicant/Claimant
            V/s.
M/s. Olive Tex Silk Mills Pvt. Ltd.                     ...         Respondent

                                      AND
                      EXECUTION APPLICATION NO. 408 OF 2013

Bonanza Portfolio Ltd.                                  ...         Applicant/Claimant
           V/s.
Om Sai Corporation                                      ...         Respondents



                                                                                              5/17



        ::: Uploaded on - 27/11/2019                   ::: Downloaded on - 27/11/2019 21:19:39 :::
   CRP                                  6   (9) 65-67, 69-76, 79-91, 95-101, 107-148, 158-183 .doc


                                      AND
                      EXECUTION APPLICATION NO. 416 OF 2013

Kotak Mahindra Bank                                     ...         Applicant/Claimant
            V/s.
Manivl Rajvel Ramaswamy                                 ...         Respondent

                                      AND
                      EXECUTION APPLICATION NO. 417 OF 2013

Kotak Mahindra Bank                                     ...         Applicant/Claimant
            V/s.
Parab Vijay Ganesh                                      ...         Respondent

                                      AND
                      EXECUTION APPLICATION NO. 418 OF 2013

Kotak Mahindra Bank                                     ...         Applicant/Claimant
            V/s.
Zahindali Yusuf Panlekar                                ...         Respondent

                                      AND
                      EXECUTION APPLICATION NO. 419 OF 2013

Kotak Mahindra Bank                                     ...         Applicant/Claimant
           V/s.
Imran Hamid Syed                                        ...         Respondent

                                      AND
                      EXECUTION APPLICATION NO. 420 OF 2013

Kotak Mahindra Bank                                     ...         Applicant/Claimant
           V/s.
Mohd Farook M Sayed                                     ...         Respondent

                                      AND
                      EXECUTION APPLICATION NO. 421 OF 2013

Kotak Mahindra Bank Ltd.                                ...         Applicant/Claimant
           V/s.
Bharat Natvarlal Patel                                  ...         Respondent

                                      AND
                      EXECUTION APPLICATION NO. 422 OF 2013

                                                                                              6/17



        ::: Uploaded on - 27/11/2019                   ::: Downloaded on - 27/11/2019 21:19:39 :::
   CRP                                  7   (9) 65-67, 69-76, 79-91, 95-101, 107-148, 158-183 .doc




Kotak Mahindra Bank Ltd.                                ...         Applicant/Claimant
            V/s.
Indrojit Himangshu Chakravorty                          ...         Respondent

                                      AND
                      EXECUTION APPLICATION NO. 423 OF 2013

Kotak Mahindra Bank Ltd.                                ...         Applicant/Claimant
             V/s.
Basil Francis Rodrigues                                 ...         Respondent

                                      AND
                      EXECUTION APPLICATION NO. 424 OF 2013

Kotak Mahindra Bank                                     ...         Applicant/Claimant
           V/s.
Alan Dean Lobo                                          ...         Respondent

                                      AND
                      EXECUTION APPLICATION NO. 425 OF 2013

Kotak Mahindra Bank                                     ...         Applicant/Claimant
            V/s.
Subhash R. Jain                                         ...         Respondent

                                      AND
                      EXECUTION APPLICATION NO. 426 OF 2013

Kotak Mahindra Bank                                     ...         Applicant/Claimant
           V/s.
Bindu Binesh Rauvnni                                    ...         Respondent

                                      AND
                      EXECUTION APPLICATION NO. 427 OF 2013

Kotak Mahindra Bank                                     ...         Applicant/Claimant
           V/s.
Sameer Bashir Shaikh                                    ...         Respondent

                                      AND
                      EXECUTION APPLICATION NO. 428 OF 2013

M/s. Kotak Mahindra Bank                                ...         Applicant/Claimant

                                                                                              7/17



        ::: Uploaded on - 27/11/2019                   ::: Downloaded on - 27/11/2019 21:19:39 :::
   CRP                                  8    (9) 65-67, 69-76, 79-91, 95-101, 107-148, 158-183 .doc


          V/s.
Hemant Ganesh Bhatia                                     ...         Respondent

                                      AND
                      EXECUTION APPLICATION NO. 429 OF 2013

M/s. Kotak Mahindra Bank                                 ...         Applicant/Claimant
            V/s.
Ashok B. Nikam                                           ...         Respondent

                                      AND
                      EXECUTION APPLICATION NO. 430 OF 2013

Kotak Mahindra Bank                                      ...         Applicant/Claimant
            V/s.
Gajendra Singh Amar Kandari                              ...         Respondent

                                      AND
                      EXECUTION APPLICATION NO. 431 OF 2013

Kokan Mercantile Co-op. Bank Ltd.                        ...         Applicant/Claimant
           V/s.
M/s. IJM Publication Pvt. Ltd. (Borrower)
And Ors.                                                 ...         Respondents

                                      AND
                      EXECUTION APPLICATION NO. 432 OF 2013

Mayfair Housing Pvt. Ltd.                                ...         Applicant/Claimant
           V/s.
Mohinder Kaur Koacher                                    ...         Respondent

                                      AND
                      EXECUTION APPLICATION NO. 433 OF 2013

Bonanza Portfolio Ltd.                                   ...         Applicant/Claimant
           V/s.
Ms. Prema Nevtia                                         ...         Respondent

                                      AND
                      EXECUTION APPLICATION NO. 450 OF 2013

Kokan Mercantile Co-op. Bank Ltd.                        ...         Applicant/Claimant
           V/s.


                                                                                               8/17



        ::: Uploaded on - 27/11/2019                    ::: Downloaded on - 27/11/2019 21:19:39 :::
   CRP                                  9   (9) 65-67, 69-76, 79-91, 95-101, 107-148, 158-183 .doc


Mr. Sayed Mushir Alam & Ors.                            ...         Respondents

                                      AND
                      EXECUTION APPLICATION NO. 451 OF 2013

Abhyudaya Co-op. Bank Ltd.                              ...         Applicant/Claimant
            V/s.
Mr. Kailash Mahadev Gurav & Ors.                        ...         Respondents

                                      AND
                      EXECUTION APPLICATION NO. 452 OF 2013

Rajesh S. Vora                                          ...         Applicant/Claimant
            V/s.
Mr. Ramesh Veljibhai Vora & Anr.                        ...         Respondents

                                      AND
                      EXECUTION APPLICATION NO. 457 OF 2013

M/s. Pickle Advertising Pvt. Ltd.                       ...         Applicant/Claimant
            V/s.
M/s. Maxx Moblink Pvt. Ltd.                             ...         Respondent

                                      AND
                      EXECUTION APPLICATION NO. 458 OF 2013

Kotak Mahindra Bank                                     ...         Applicant/Claimant
           V/s.
Bharmesh Hanuman Gupta                                  ...         Respondent

                                      AND
                      EXECUTION APPLICATION NO. 459 OF 2013

Kotak Mahindra Bank                                     ...         Applicant/Claimant
           V/s.
Sandeep Krishna Mhashilkar                              ...         Respondent

                                      AND
                      EXECUTION APPLICATION NO. 460 OF 2013

Kotak Mahindra Bank                                     ...         Applicant/Claimant
           V/s.
Azar Husain Khan                                        ...         Respondent



                                                                                              9/17



        ::: Uploaded on - 27/11/2019                   ::: Downloaded on - 27/11/2019 21:19:39 :::
  CRP                                  10   (9) 65-67, 69-76, 79-91, 95-101, 107-148, 158-183 .doc


                                     AND
                     EXECUTION APPLICATION NO. 461 OF 2013

Kotak Mahindra Bank                                    ...          Applicant/Claimant
           V/s.
Deepak Krishna Yadav                                   ...          Respondent

                                     AND
                     EXECUTION APPLICATION NO. 462 OF 2013

Kotak Mahindra Bank                                    ...          Applicant/Claimant
           V/s.
Rushabh Mahesh Shah                                    ...          Respondent

                                     AND
                     EXECUTION APPLICATION NO. 463 OF 2013

Kotak Mahindra Bank                                    ...          Applicant/Claimant
           V/s.
Edward Ashok Robert                                    ...          Respondent

                                     AND
                     EXECUTION APPLICATION NO. 464 OF 2013

Kotak Mahindra Bank                                    ...          Applicant/Claimant
           V/s.
Sharda Jahan Parsuria                                  ...          Respondent

                                     AND
                     EXECUTION APPLICATION NO. 465 OF 2013

Kotak Mahindra Bank                                    ...          Applicant/Claimant
            V/s.
Varsha Vensi Sandha                                    ...          Respondent

                                     AND
                     EXECUTION APPLICATION NO. 466 OF 2013

Kotak Mahindra Bank                                    ...          Applicant/Claimant
           V/s.
Naresh Punamiya                                        ...          Respondent

                                     AND
                     EXECUTION APPLICATION NO. 467 OF 2013


                                                                                            10/17



       ::: Uploaded on - 27/11/2019                   ::: Downloaded on - 27/11/2019 21:19:39 :::
  CRP                                  11   (9) 65-67, 69-76, 79-91, 95-101, 107-148, 158-183 .doc




Kotak Mahindra Bank                                    ...          Applicant/Claimant
           V/s.
Nitesh Ramesh Borkar                                   ...          Respondent

                                     AND
                     EXECUTION APPLICATION NO. 468 OF 2013

Kotak Mahindra Bank                                    ...          Applicant/Claimant
           V/s.
Dharamveer S. Rai                                      ...          Respondent

                                     AND
                     EXECUTION APPLICATION NO. 469 OF 2013

Kotak Mahindra Bank                                    ...          Applicant/Claimant
            V/s.
Arun V. A. Wadhwani                                    ...          Respondent
                                     AND
                     EXECUTION APPLICATION NO. 470 OF 2013

Kotak Mahindra Bank                                    ...          Applicant/Claimant
           V/s.
Abid Ali Munsali Sayyed                                ...          Respondent

                                     AND
                     EXECUTION APPLICATION NO. 471 OF 2013

Kotak Mahindra Bank                                    ...          Applicant/Claimant
           V/s.
Megha Chandev Talekar                                  ...          Respondent

                                     AND
                     EXECUTION APPLICATION NO. 472 OF 2013

M/s. Pooja Fashion                                     ...          Applicant/Claimant
            V/s.
M/s. Hari OM Apparel                                   ...          Respondent

                                     AND
                     EXECUTION APPLICATION NO. 473 OF 2013

M/s. Mina Creation                                     ...          Applicant/Claimant
           V/s.


                                                                                            11/17



       ::: Uploaded on - 27/11/2019                   ::: Downloaded on - 27/11/2019 21:19:39 :::
  CRP                                  12   (9) 65-67, 69-76, 79-91, 95-101, 107-148, 158-183 .doc


M/s. Trends Setter                                     ...          Respondent

                                     AND
                     EXECUTION APPLICATION NO. 474 OF 2013

M/s. Mina Creation                                     ...          Applicant/Claimant
            V/s.
M/s. Mitul Enterprise                                  ...          Respondent

                                     AND
                     EXECUTION APPLICATION NO. 475 OF 2013

M/s. Santosh Enterpise                                 ...          Applicant/Claimant
           V/s.
M/s. Rishabh Traders                                   ...          Respondent

                                     AND
                     EXECUTION APPLICATION NO. 476 OF 2013

M/s. K. Arunkumar & Co.                                ...          Applicant/Claimant
            V/s.
M/s. Rishabh Traders                                   ...          Respondent

                                     AND
                     EXECUTION APPLICATION NO. 477 OF 2013

M/s. Shiv Trading Agency                               ...          Applicant/Claimant
            V/s.
M/s. Rishabh Traders                                   ...          Respondent

                                     AND
                     EXECUTION APPLICATION NO. 489 OF 2013

Kotak Mahindra Bank Ltd.                               ...          Applicant/Claimant
            V/s.
Ravi Duraiswai Iyengar                                 ...          Respondent

                                     AND
                     EXECUTION APPLICATION NO. 490 OF 2013

Kotak Mahindra Bank Ltd.                               ...          Applicant/Claimant
            V/s.
Nadir R. Keshwani                                      ...          Respondent



                                                                                            12/17



       ::: Uploaded on - 27/11/2019                   ::: Downloaded on - 27/11/2019 21:19:39 :::
  CRP                                  13   (9) 65-67, 69-76, 79-91, 95-101, 107-148, 158-183 .doc


                                     AND
                     EXECUTION APPLICATION NO. 491 OF 2013

Kotak Mahindra Bank Ltd.                               ...          Applicant/Claimant
           V/s.
Anil Yashwant Barskar                                  ...          Respondent

                                     AND
                     EXECUTION APPLICATION NO. 492 OF 2013

Kotak Mahindra Bank Ltd.                               ...          Applicant/Claimant
           V/s.
Mangesh Patan Koshi                                    ...          Respondent

                                     AND
                     EXECUTION APPLICATION NO. 493 OF 2013

Kotak Mahindra Bank Ltd.                               ...          Applicant/Claimant
           V/s.
Hemant Laxman Abitkar                                  ...          Respondent

                                     AND
                     EXECUTION APPLICATION NO. 494 OF 2013

Kotak Mahindra Bank Ltd.                               ...          Applicant/Claimant
           V/s.
Praful Amrutlal Savla                                  ...          Respondent

                                     AND
                     EXECUTION APPLICATION NO. 496 OF 2013

Kotak Mahindra Bank Ltd.                               ...          Applicant/Claimant
           V/s.
Mangesh Kashinath Rane                                 ...          Respondent

                                     AND
                     EXECUTION APPLICATION NO. 497 OF 2013

Kotak Mahindra Bank Ltd.                               ...          Applicant/Claimant
           V/s.
Gayasuddin Abdulgani Gazi                              ...          Respondent

                                     AND
                     EXECUTION APPLICATION NO. 498 OF 2013


                                                                                            13/17



       ::: Uploaded on - 27/11/2019                   ::: Downloaded on - 27/11/2019 21:19:39 :::
  CRP                                  14   (9) 65-67, 69-76, 79-91, 95-101, 107-148, 158-183 .doc




Kotak Mahindra Bank Ltd.                               ...          Applicant/Claimant
            V/s.
B. Sompal Jagheer Singh                                ...          Respondent

                                     AND
                     EXECUTION APPLICATION NO. 499 OF 2013

Kotak Mahindra Bank Ltd.                               ...          Applicant/Claimant
           V/s.
Ramesh W. Dusseja                                      ...          Respondent

                                     AND
                     EXECUTION APPLICATION NO. 500 OF 2013

Kotak Mahindra Bank Ltd.                               ...          Applicant/Claimant
           V/s.
Manjeet Singh Kamal                                    ...          Respondent

                                     AND
                     EXECUTION APPLICATION NO. 501 OF 2013

Kotak Mahindra Bank Ltd.                               ...          Applicant/Claimant
           V/s.
Martha Dnyanmitra Pates                                ...          Respondent

                                     AND
                     EXECUTION APPLICATION NO. 502 OF 2013

Kotak Mahindra Bank Ltd.                               ...          Applicant/Claimant
           V/s.
Prashant Ghanshamdas Khanna                            ...          Respondent

                                     AND
                     EXECUTION APPLICATION NO. 503 OF 2013

Kotak Mahindra Bank Ltd.                               ...          Applicant/Claimant
           V/s.
Gurinder Surinder Walia                                ...          Respondent

                                     AND
                     EXECUTION APPLICATION NO. 504 OF 2013

Kotak Mahindra Bank Ltd.                               ...          Applicant/Claimant


                                                                                            14/17



       ::: Uploaded on - 27/11/2019                   ::: Downloaded on - 27/11/2019 21:19:39 :::
  CRP                                  15   (9) 65-67, 69-76, 79-91, 95-101, 107-148, 158-183 .doc


            V/s.
Bhikalal Rambhai Nai                                   ...          Respondent

                                     AND
                     EXECUTION APPLICATION NO. 505 OF 2013

Kotak Mahindra Bank Ltd.                               ...          Applicant/Claimant
            V/s.
Nilesh Jayantilal Lodha & Anr.                         ...          Respondents

                                     AND
                     EXECUTION APPLICATION NO. 506 OF 2013

Kotak Mahindra Bank Ltd.                               ...          Applicant/Claimant
           V/s.
Cornelia Quentin Pereira                               ...          Respondent

                                     AND
                     EXECUTION APPLICATION NO. 507 OF 2013

Kotak Mahindra Bank Ltd.                               ...          Applicant/Claimant
            V/s.
Subhajit Sarkar                                        ...          Respondent

                                     AND
                     EXECUTION APPLICATION NO. 508 OF 2013

Kotak Mahindra Bank Ltd.                               ...          Applicant/Claimant
           V/s.
Babubhai Dhanjibhai Kapuria                            ...          Respondent

                                     AND
                     EXECUTION APPLICATION NO. 509 OF 2013

Kotak Mahindra Bank Ltd.                               ...          Applicant/Claimant
           V/s.
Sona Transport Pvt. Ltd. & Ors.                        ...          Respondents

                                     AND
                     EXECUTION APPLICATION NO. 510 OF 2013

Kotak Mahindra Bank Ltd.                               ...          Applicant/Claimant
           V/s.
Mr. Makdoom Lalamahamad Patel & Anr.                   ...          Respondents


                                                                                            15/17



       ::: Uploaded on - 27/11/2019                   ::: Downloaded on - 27/11/2019 21:19:39 :::
  CRP                                     16     (9) 65-67, 69-76, 79-91, 95-101, 107-148, 158-183 .doc




                                     AND
                     EXECUTION APPLICATION NO. 511 OF 2013

V.R.M. Share Broking Pvt. Ltd.                              ...          Applicant/Claimant
            V/s.
Ms. Sneha Sandeep Agarwal                                   ...          Respondent

                                     AND
                     EXECUTION APPLICATION NO. 513 OF 2013

Mercator Ltd.                                               ...          Applicant/Claimant
            V/s.
Steel Authority Of India                                    ...          Respondent

                                     AND
                     EXECUTION APPLICATION NO. 514 OF 2013

Kotak Mahindra Prime Ltd.                                   ...          Applicant/Claimant
           V/s.
Santoshkumar Bhagwati Singh                                 ...          Respondent

                                     AND
                     EXECUTION APPLICATION NO. 515 OF 2013

Kotak Mahindra Prime Ltd.                                   ...          Applicant/Claimant
           V/s.
Naresh Babulal Mehta                                        ...          Respondent

                                     AND
                     EXECUTION APPLICATION NO. 516 OF 2013

Kotak Mahindra Prime Ltd.                                   ...          Applicant/Claimant
           V/s.
Sudhir Yashwant Shinde                                      ...          Respondent



None for the Parties.


                         CORAM :      G. S. KULKARNI, J.

DATE : 25th November, 2019.

16/17 ::: Uploaded on - 27/11/2019 ::: Downloaded on - 27/11/2019 21:19:39 :::

CRP 17 (9) 65-67, 69-76, 79-91, 95-101, 107-148, 158-183 .doc P.C.:-

These Execution Applications have not been proceeded with for a period of over 12 months from the date of filing of the applications.
Accordingly, these applications have been placed by the Prothonotary and Senior Master under Rule 329 of the Bombay High Court Original Side Rules before the Court, for dismissal, for want of prosecution. As none appears for the Applicants, these Execution Applications are dismissed. No order as to costs.
(G.S.Kulkarni, J.) 17/17 ::: Uploaded on - 27/11/2019 ::: Downloaded on - 27/11/2019 21:19:39 :::