Supreme Court - Daily Orders
Shishu Pal Singh vs Ranjana Yadav on 14 December, 2016
ITEM NO.38 REGISTRAR COURT. 2 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Petition(s) for Special Leave to Appeal (C) Diary No(s). No(s).
16608/2016
M/S. AJAR ENTERPRISES PVT. LTD. Petitioner(s)
VERSUS
SATYA NARAYAN SOMANI AND ORS. Respondent(s)
Date : 14/12/2016 This petition was called on for hearing today.
For Petitioner(s) Ms. Veena Rattan,Adv.
Ms. Pratibha Jain,Adv.
Mr. Abhinav Gupta,Adv.
Mr. Bikash Chandra,Adv.
For Respondent(s)
Mr. Arvind Kumar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
File not received. List again on 27.1.2017.
Signature Not Verified Digitally signed by(M V RAMESH) MADHU GROVER Date: 2016.12.14 16:09:32 IST Registrar MG Reason: