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[Cites 0, Cited by 0] [Section 86(1)] [Section 86] [Entire Act]

State of Himachal Pradesh - Subsection

Section 86(1)(c) in Himachal Pradesh Co-Operative Societies Rules, 1971

(c)the specific point or points on which the inspection or enquiry is to be made, the period within which the inspection or inquiry is to be completed and report submitted to the Registrar;