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State of Andhra Pradesh - Section

Section 2 in Rules for admission into M.D. courses Ayurveda, Unani and Homoeopathy in the colleges of Indian Systems of Medicine and Homoeopathy in the State of Andhra Pradesh

2. Number of Seats.

(a)Seats in M.D. Courses in Ayurveda, Unani and Homoeopathy Medical Colleges shall be notified by the Commissioner, Department of / Ayurveda, Yoga and Naturopathy, Unani, Siddha and Homoeopathy, Andhra Pradesh.
(b)50% of seats for M.D. (Ayurveda, Homoeopathy,and Unani) are open for candidates from outside the State and only for such courses as directed by Government of India and is run as a Central Sponsored Scheme. The Commissioner, Indian Medicines and Homoeopathy will notify every year to the Nandamuri Taraka Rama Rao University of Health Sciences, the number of seats and the name of the course for which such 50% of seats are reserved.
Note. - In case any seats reserved for the candidates from Outside the State is not filled, such seat (s) will be re-allocated to the overall total seats.