Delhi High Court - Orders
Saeed Ur Rehman & Anr vs Union Of India & Ors on 16 January, 2019
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4351/2018 & CM APPL. 16859/2018
SAEED UR REHMAN & ANR ..... Petitioners
Through Mr Mohd Nadeem Khan, Mr Saqib
Hussain, Rizwan, Advocates.
versus
UNION OF INDIA & ORS ..... Respondents
Through Mr Amit Mahajan, CGSC with
Mr Apoorv Singhal, Advocates for R1 and R2.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 16.01.2019 List along with W.P. (C) No. 4352/2018 & W.P. (C) No. 9088/2018 on 07.03.2019.
VIBHU BAKHRU, J JANUARY 16, 2019 pkv