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Delhi High Court - Orders

Saeed Ur Rehman & Anr vs Union Of India & Ors on 16 January, 2019

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

$~24
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    W.P.(C) 4351/2018 & CM APPL. 16859/2018
     SAEED UR REHMAN & ANR                   ..... Petitioners
                      Through Mr Mohd Nadeem Khan, Mr Saqib
                      Hussain, Rizwan, Advocates.

                      versus

     UNION OF INDIA & ORS                ..... Respondents
                   Through Mr Amit Mahajan, CGSC with
                   Mr Apoorv Singhal, Advocates for R1 and R2.

     CORAM:
     HON'BLE MR. JUSTICE VIBHU BAKHRU
                  ORDER

% 16.01.2019 List along with W.P. (C) No. 4352/2018 & W.P. (C) No. 9088/2018 on 07.03.2019.

VIBHU BAKHRU, J JANUARY 16, 2019 pkv