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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Goa - Subsection

Section 68(4) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(4)At the end of the day, he/she shall receive the answer books assessed/unassessed, handed over by the chief of the subject, check the same, arrange them in serial order, make the entries in the respective register and store the answer books in safe custody under the supervision of the camp officer.