Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(5B) in Uttar Pradesh State Universities Act, 1973 (5B)[ 'Central Board of Studies' means the Central Board of Studies referred to in Section 18-B;] [Inserted by President's Act No. 4 of 1996(w.e.f. 11.7.1995).]
