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[Cites 0, Cited by 0] [Section 443(2)] [Section 443] [Entire Act]

State of Odisha - Subsection

Section 443(2)(c) in Orissa Municipal Rules, 1953

(c)that on the retirement from services of a subscriber or on the termination of his services either by resignation or as a measure of punishment or his transfer to any other local body, the policy effected on his life shall be re-assigned to him; and