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State of Rajasthan - Section

Section 25 in Rajasthan Agricultural University Act, 1962

25. [ Teaching of the University. [Substituted, by Act No. 11 of 1988 dated 15-10-1988 w.e.f. 24-7-88.]

(1)All teaching recognised by the University shall be conducted in the University departments or in colleges, institutes and institutions.
(2)The authorities responsible for organising such teaching shall be such as may be prescribed.
(3)The courses of study and curricula shall be such as may be prescribed by Statutes and, subject thereto, by the Regulations.]