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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Bihar - Subsection

Section 20(2) in Bihar Preservation and Improvement of Animals Rules, 1960

(2)In case the person keeping the bull makes his own arrangement for its castration under sub-section (2) of Section 26, it shall be the duty of such person to have the bull branded in the manner indicated above.