Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act] Bombay Presidency - Subsection Section 21(1)(b) in The Bombay Court of Wards Act, 1905 (b)entitled to such allowance as the Court of Wards thinks fit for his care and pains in the execution of his duties; and