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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Odisha - Subsection

Section 55(1)(v) in The Orissa Grama Panchayats Act, 1964

(v)manufacturing anything from which offensive or unwholesome smell arises or which has been declared by the State Government by notification, to be dangerous or offensive;