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Kerala High Court

Naseef Meethale Pyngol vs The Joint Chief Controller Of ... on 16 March, 2026

WP(C) NO. 6868 OF 2026


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                                                            2026:KER:23267

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

                THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM

         MONDAY, THE 16TH DAY OF MARCH 2026 / 25TH PHALGUNA, 1947

                          WP(C) NO. 6868 OF 2026


PETITIONER/S:

            NASEEF MEETHALE PYNGOL
            AGED 35 YEARS
            S/O KUNHALI P, KALLACHI VADAKARA, VANIMEL KOZHIKODE-, PIN -
            673506


            BY ADVS.
            SMT.A.SALINI LAL
            SRI.R.SUNIL KUMAR
            SHRI.JINU P. BINU



RESPONDENT/S:

     1      THE JOINT CHIEF CONTROLLER OF EXPLOSIVES
            PETROLEUM AND EXPLOSIVES SAFETY ORGANISATION A&D-WING, BLOCK
            1-8, IIND FLOOR, SHASTRI BHAVAN, 26 HADDOUS ROAD,
            NUNGAMBAKKAM CHENNAI-, PIN - 600006

     2      THE DEPUTY CHIEF CONTROLLER OF EXPLOSIVES
            PETROLEUM AND EXPLOSIVES SAFETY ORGANISATION ERNAKULAM SUB
            CIRCLE, C2-IIIRD FLOOR, CGO COMPLEX KAKKANAD, ERNAKULAM, PIN
            - 682030

     3      THE TERRITORY MANAGER(RETAIL)
            BHARAT PETROLEUM CORPORATION LTD CALICUT RETAIL TERRITORY
            YMCA CROSS ROAD, CALICUT-, PIN - 673001

     4      THE CENTRAL POLLUTION CONTROL BOARD,
            REP BY ITS SECRETARY PARIVESH BHAWAN, EAST ARJUN NAGAR,
            DELHI, PIN - 110032
 WP(C) NO. 6868 OF 2026


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                                                               2026:KER:23267


     5      SREEKANDHAN.R
            AGED 55 YEARS, S/O BHASKARAN, SREENANDANAM, CHUGAM,
            THALASSERY, ERANHOLI, KANNUR DISTRICT, MANAGER, PINARAYI
            GANAPATHI VILASAM BASIC UPPER PRIMARY SCHOOL, PINARAYI,
            KANNUR, PIN - 670107

     6      RAJESWARI O.C
            AGED 75 YEARS, W/O PADMANABHAN, PARAG, PINARAYI, KANNUR-,
            PIN - 670741

     7      K.M JAYARAJAN
            AGED 64 YEARS, S/O A. GOVINDAN NAMBIAR, ATHUL,
            KIZHAKKUMBHAGAM, PINARAYI, KANNUR, PIN - 670741


            BY ADVS.
            SHRI.ARUN.B.VARGHESE, CGC
            SHRI.M.GOPIKRISHNAN NAMBIAR
            SRI.RAAJESH S.SUBRAHMANIAN
            SHRI.K.JOHN MATHAI
            SRI.JOSON MANAVALAN
            SRI.KURYAN THOMAS
            SHRI.PAULOSE C. ABRAHAM
            SHRI.RAJA KANNAN
            SMT.GEETHA HARIHARAN



     THIS   WRIT   PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
16.03.2026, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 6868 OF 2026


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                                                            2026:KER:23267

                                 JUDGMENT

1. The learned counsel for the petitioner submitted that no further orders are required in this Writ Petition.

2. Accordingly, the Writ Petition is closed.

Sd/-

M.A.ABDUL HAKHIM JUDGE Shg/ WP(C) NO. 6868 OF 2026 4 2026:KER:23267 APPENDIX OF WP(C) NO. 6868 OF 2026 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE OFFER LETTER ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER DATED 30/11/23 Exhibit P2 TRUE COPY OF THE PLAN SUBMITTED BY THE 3RD RESPONDENT Exhibit P3 TRUE COPY OF THE REJECTION ORDER DATED 1/5/24 Exhibit P4 TRUE COPY OF THE REPORT OF THE ADM SUBMITTED BY THE GOVERNMENT PLEADER ALONG WITH MEMO DATED 14/1/25 Exhibit P5 TRUE COPY OF THE JUDGMENT IN W.P(C) NO: 29609/2024 DATED 21/2/25 Exhibit P6 TRUE COPY OF THE ORDER PASSED BY THE 2ND RESPONDENT DATED 9/4/25 Exhibit P7 TRUE COPY OF THE INITIAL APPROVAL ISSUED BY THE PETROLEUM SAFETY ORGANIZATION TO THE 3RD RESPONDENT DATED 17/4/25 Exhibit P8 TRUE COPY OF THE JUDGMENT IN W.P (C) NO:35706 OF 2024 DATED 2/7/25 Exhibit P9 TRUE COPY OF THE NO OBJECTION CERTIFICATE ISSUED BY THE DISTRICT COLLECTOR TO THE 3RD RESPONDENT FOR THE LOCATION DATED 7/10/25 Exhibit P10 TRUE COPY OF THE INTERIM ORDER IN W.P(C) NO:

46600/2025 DATED 15/12/25 Exhibit P11 TRUE COPY OF THE ONLINE APPLICATION ALONG WITH THE REVISED PLAN SUBMITTED BY THE 3RD RESPONDENT BEFORE THE 2ND RESPONDENT DATED 12/2/26 Exhibit P12 TRUE COPY OF THE ADDITIONAL SAFETY MEASURES FOR SETTING UP OF NEW PETROLEUM SERVICE STATION DATED 9/9/24