Kerala High Court
Naseef Meethale Pyngol vs The Joint Chief Controller Of ... on 16 March, 2026
WP(C) NO. 6868 OF 2026
1
2026:KER:23267
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM
MONDAY, THE 16TH DAY OF MARCH 2026 / 25TH PHALGUNA, 1947
WP(C) NO. 6868 OF 2026
PETITIONER/S:
NASEEF MEETHALE PYNGOL
AGED 35 YEARS
S/O KUNHALI P, KALLACHI VADAKARA, VANIMEL KOZHIKODE-, PIN -
673506
BY ADVS.
SMT.A.SALINI LAL
SRI.R.SUNIL KUMAR
SHRI.JINU P. BINU
RESPONDENT/S:
1 THE JOINT CHIEF CONTROLLER OF EXPLOSIVES
PETROLEUM AND EXPLOSIVES SAFETY ORGANISATION A&D-WING, BLOCK
1-8, IIND FLOOR, SHASTRI BHAVAN, 26 HADDOUS ROAD,
NUNGAMBAKKAM CHENNAI-, PIN - 600006
2 THE DEPUTY CHIEF CONTROLLER OF EXPLOSIVES
PETROLEUM AND EXPLOSIVES SAFETY ORGANISATION ERNAKULAM SUB
CIRCLE, C2-IIIRD FLOOR, CGO COMPLEX KAKKANAD, ERNAKULAM, PIN
- 682030
3 THE TERRITORY MANAGER(RETAIL)
BHARAT PETROLEUM CORPORATION LTD CALICUT RETAIL TERRITORY
YMCA CROSS ROAD, CALICUT-, PIN - 673001
4 THE CENTRAL POLLUTION CONTROL BOARD,
REP BY ITS SECRETARY PARIVESH BHAWAN, EAST ARJUN NAGAR,
DELHI, PIN - 110032
WP(C) NO. 6868 OF 2026
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2026:KER:23267
5 SREEKANDHAN.R
AGED 55 YEARS, S/O BHASKARAN, SREENANDANAM, CHUGAM,
THALASSERY, ERANHOLI, KANNUR DISTRICT, MANAGER, PINARAYI
GANAPATHI VILASAM BASIC UPPER PRIMARY SCHOOL, PINARAYI,
KANNUR, PIN - 670107
6 RAJESWARI O.C
AGED 75 YEARS, W/O PADMANABHAN, PARAG, PINARAYI, KANNUR-,
PIN - 670741
7 K.M JAYARAJAN
AGED 64 YEARS, S/O A. GOVINDAN NAMBIAR, ATHUL,
KIZHAKKUMBHAGAM, PINARAYI, KANNUR, PIN - 670741
BY ADVS.
SHRI.ARUN.B.VARGHESE, CGC
SHRI.M.GOPIKRISHNAN NAMBIAR
SRI.RAAJESH S.SUBRAHMANIAN
SHRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SHRI.PAULOSE C. ABRAHAM
SHRI.RAJA KANNAN
SMT.GEETHA HARIHARAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.03.2026, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 6868 OF 2026
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2026:KER:23267
JUDGMENT
1. The learned counsel for the petitioner submitted that no further orders are required in this Writ Petition.
2. Accordingly, the Writ Petition is closed.
Sd/-
M.A.ABDUL HAKHIM JUDGE Shg/ WP(C) NO. 6868 OF 2026 4 2026:KER:23267 APPENDIX OF WP(C) NO. 6868 OF 2026 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE OFFER LETTER ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER DATED 30/11/23 Exhibit P2 TRUE COPY OF THE PLAN SUBMITTED BY THE 3RD RESPONDENT Exhibit P3 TRUE COPY OF THE REJECTION ORDER DATED 1/5/24 Exhibit P4 TRUE COPY OF THE REPORT OF THE ADM SUBMITTED BY THE GOVERNMENT PLEADER ALONG WITH MEMO DATED 14/1/25 Exhibit P5 TRUE COPY OF THE JUDGMENT IN W.P(C) NO: 29609/2024 DATED 21/2/25 Exhibit P6 TRUE COPY OF THE ORDER PASSED BY THE 2ND RESPONDENT DATED 9/4/25 Exhibit P7 TRUE COPY OF THE INITIAL APPROVAL ISSUED BY THE PETROLEUM SAFETY ORGANIZATION TO THE 3RD RESPONDENT DATED 17/4/25 Exhibit P8 TRUE COPY OF THE JUDGMENT IN W.P (C) NO:35706 OF 2024 DATED 2/7/25 Exhibit P9 TRUE COPY OF THE NO OBJECTION CERTIFICATE ISSUED BY THE DISTRICT COLLECTOR TO THE 3RD RESPONDENT FOR THE LOCATION DATED 7/10/25 Exhibit P10 TRUE COPY OF THE INTERIM ORDER IN W.P(C) NO:
46600/2025 DATED 15/12/25 Exhibit P11 TRUE COPY OF THE ONLINE APPLICATION ALONG WITH THE REVISED PLAN SUBMITTED BY THE 3RD RESPONDENT BEFORE THE 2ND RESPONDENT DATED 12/2/26 Exhibit P12 TRUE COPY OF THE ADDITIONAL SAFETY MEASURES FOR SETTING UP OF NEW PETROLEUM SERVICE STATION DATED 9/9/24