Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 35 in Rajasthan Special Investment Regions Act, 2016 35. Letter of approval. - On approval of the proposal, the Regional Development Authority shall issue a letter of approval to the person who has made a proposal under Section 34.
