Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] NCT Delhi - Subsection Section 3(1) in The Delhi Lands Reforms Act, 1954 (1)[ "agricultural year" or fasli year means the year commencing on the 1st day of July and ending on the 30th day of June;] [Substituted by Act 4 of 1959, section 3 for clause (1) (w.e.f. 12-3-1959)]
