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Securities Appellate Tribunal

Samir Jain & Another vs Sebi & Others on 12 February, 2025

BEFORE THE SECURITIES APPELLATE TRIBUNAL
                 MUMBAI
                                                Date: 12.02.2025

                    Appeal No. 371 of 2023

Samir Jain & Anr.                                   ...Appellants

Versus

Securities and Exchange Board of India & Ors.     ...Respondents


Mr. Mihir Mody, Advocate with Mr. Yash Sutaria and
Mr. Tushar Bansode, Advocates i/b. M/s. K. Ashar & Co. for the
Respondent.

Ms. Arti Raghavan, Advocate with Mr. Pulkit Sukhramani,
Ms. Samreen Fatima and Mr. Juan D'souza, Advocates i/b JSA,
Advocates & Solicitors for the Intervenor.

                           WITH
                    Appeal No. 372 of 2023

Samir Jain & Anr.                                   ...Appellants

Versus

Securities and Exchange Board of India & Ors.     ...Respondents


Mr. Mihir Mody, Advocate with Mr. Yash Sutaria and
Mr. Tushar Bansode, Advocates i/b. M/s. K. Ashar & Co. for the
Respondent.

Mr. Kunal Katariya, Advocate with Mr. Pulkit Sukhramani,
Ms. Samreen Fatima and Mr. Juan D'souza, Advocates i/b JSA,
Advocates & Solicitors for the Intervenor.

                           WITH
                    Appeal No. 373 of 2023

Trishla Jain                                         ...Appellant

Versus

Securities and Exchange Board of India & Ors.     ...Respondents
                                2

Mr. Mihir Mody, Advocate with Mr. Yash Sutaria and
Mr. Tushar Bansode, Advocates i/b. M/s. K. Ashar & Co. for the
Respondent.

Ms. Arti Raghavan, Advocate with Mr. Pulkit Sukhramani,
Ms. Samreen Fatima and Mr. Juan D'souza, Advocates i/b JSA,
Advocates & Solicitors for the Intervenor.

                          WITH
                   Appeal No. 374 of 2023

PNB Finance And Industries Limited & Anr.        ...Appellants

Versus

Securities and Exchange Board of India & Ors.   ...Respondents


Mr. Darius Khambata, Senior Advocate with Ms. Gazal Rawal,
Ms. Priyanka Desai and Ms. Kritika Tailor, Advocates i/b Cyril
Amarchand Mangaldas, Advocates for Appellants.

Mr. Kunal Katariya, Advocate with Mr. Pulkit Sukhramani,
Ms. Samreen Fatima and Mr. Juan D'souza, Advocates i/b JSA,
Advocates & Solicitors for the Intervenor.


                          WITH
                   Appeal No. 375 of 2023

PNB Finance And Industries Limited                ...Appellant

Versus

Securities and Exchange Board of India & Ors.   ...Respondents


Mr. Darius Khambata, Senior Advocate with Ms. Gazal Rawal,
Ms. Priyanka Desai and Ms. Kritika Tailor, Advocates i/b Cyril
Amarchand Mangaldas, Advocates for Appellants.

Mr. Mihir Mody, Advocate with Mr. Yash Sutaria and
Mr. Tushar Bansode, Advocates i/b. M/s. K. Ashar & Co. for the
Respondent-SEBI.
                                3

Ms. Arti Raghavan, Advocate with Mr. Pulkit Sukhramani,
Ms. Samreen Fatima and Mr. Juan D'souza, Advocates i/b JSA,
Advocates & Solicitors for the Intervenor.

Mr. Ashwin Vanayak Ranjane, Advocate with Ms. Mrinal Ranjan
Pramanik, Advocate for Respondent No. 9

                          WITH
                   Appeal No. 376 of 2023

Camac Commercial Company Limited                  ...Appellant

Versus

Securities and Exchange Board of India & Ors.   ...Respondents


Mr. Zal Andhyarujina, Senior Advocate with Ms. Shruti Rajan,
Mr. Anubhav Ghosh, Mr. Vivek Shah, Mr. Jahaan Dastur and
Ms. Rebecca Cardoso, Advocates i/b by Trilegal for the
Appellant.

Mr. Kunal Katariya, Advocate with Mr. Pulkit Sukhramani,
Ms. Samreen Fatima and Mr. Juan D'souza, Advocates i/b JSA,
Advocates & Solicitors for the Intervenor.

Mr. Ashwin Vanayak Ranjane, Advocate with Ms. Mrinal Ranjan
Pramanik, Advocate for Respondent No. 9

                          WITH
                   Appeal No. 377 of 2023

Ashoka Viniyoga Limited                           ...Appellant

Versus

Securities and Exchange Board of India & Ors.   ...Respondents


Ms. Shruti Rajan, Advocate with Mr. Anubhav Ghosh, Mr. Vivek
Shah and Ms. Rebecca Cardoso, Advocates i/b by Trilegal for the
Appellant.
                                4
Mr. Mihir Mody, Advocate with Mr.      Yash    Sutaria    and
Mr. Tushar Bansode, Advocates i/b. M/s. K. Ashar & Co. for the
Respondent-SEBI.

Mr. Kunal Katariya, Advocate with Mr. Pulkit Sukhramani,
Ms. Samreen Fatima and Mr. Juan D'souza, Advocates i/b JSA,
Advocates & Solicitors for the Intervenor.

                          WITH
                   Appeal No. 378 of 2023

Artee Viniyoga Limited                            ...Appellant

Versus

Securities and Exchange Board of India & Ors.   ...Respondents

Ms. Shruti Rajan, Advocate with Mr. Anubhav Ghosh, Mr. Vivek
Shah and Ms. Rebecca Cardoso, Advocates i/b by Trilegal for the
Appellant.

Mr. Mihir Mody, Advocate with Mr. Yash Sutaria and
Mr. Tushar Bansode, Advocates i/b. M/s. K. Ashar & Co. for the
Respondent-SEBI.

Ms. Arti Raghavan, Advocate with Mr. Pulkit Sukhramani,
Ms. Samreen Fatima and Mr. Juan D'souza, Advocates i/b JSA,
Advocates & Solicitors for the Intervenor.

                          WITH
                   Appeal No. 379 of 2023

Combine Holding Limited                           ...Appellant

Versus

Securities and Exchange Board of India & Ors.   ...Respondents


Ms. Shruti Rajan, Advocate with Mr. Anubhav Ghosh, Mr. Vivek
Shah and Ms. Rebecca Cardoso, Advocates i/b by Trilegal for the
Appellant.

Mr. Mihir Mody, Advocate with Mr. Yash Sutaria and
Mr. Tushar Bansode, Advocates i/b. M/s. K. Ashar & Co. for the
Respondent-SEBI.
                                5


Mr. Kunal Katariya, Advocate with Mr. Pulkit Sukhramani,
Ms. Samreen Fatima and Mr. Juan D'souza, Advocates i/b JSA,
Advocates & Solicitors for the Intervenor.


                          WITH
                   Appeal No. 380 of 2023

Camac Commercial Company Limited                  ...Appellant

Versus

Securities and Exchange Board of India & Ors.   ...Respondents


Mr. Zal Andhyarujina, Senior Advocate with Ms. Shruti Rajan,
Mr. Anubhav Ghosh, Mr. Vivek Shah, Mr. Jahaan Dastur and
Ms. Rebecca Cardoso, Advocates i/b by Trilegal for the
Appellant.

Mr. Mihir Mody, Advocate with Mr. Yash Sutaria and
Mr. Tushar Bansode, Advocates i/b. M/s. K. Ashar & Co. for the
Respondent-SEBI.

Ms. Arti Raghavan, Advocate with Mr. Pulkit Sukhramani,
Ms. Samreen Fatima and Mr. Juan D'souza, Advocates i/b JSA,
Advocates & Solicitors for the Intervenor.

                          WITH
                   Appeal No. 381 of 2023

Ashoka Viniyoga Limited                           ...Appellant

Versus

Securities and Exchange Board of India & Ors.   ...Respondents


Ms. Shruti Rajan, Advocate with Mr. Anubhav Ghosh, Mr. Vivek
Shah and Ms. Rebecca Cardoso, Advocates i/b by Trilegal for the
Appellant.

Mr. Mihir Mody, Advocate with Mr. Yash Sutaria and
Mr. Tushar Bansode, Advocates i/b. M/s. K. Ashar & Co. for the
Respondent-SEBI.
                                6



Ms. Arti Raghavan, Advocate with Mr. Pulkit Sukhramani,
Ms. Samreen Fatima and Mr. Juan D'souza, Advocates i/b JSA,
Advocates & Solicitors for the Intervenor.

                          WITH
                   Appeal No. 382 of 2023

Artee Viniyoga Limited                            ...Appellant

Versus

Securities and Exchange Board of India & Ors.   ...Respondents


Ms. Shruti Rajan, Advocate with Mr. Anubhav Ghosh, Mr. Vivek
Shah and Ms. Rebecca Cardoso, Advocates i/b by Trilegal for the
Appellant.

Mr. Mihir Mody, Advocate with Mr. Yash Sutaria and
Mr. Tushar Bansode, Advocates i/b. M/s. K. Ashar & Co. for the
Respondent-SEBI.


Mr. Kunal Katariya, Advocate with Mr. Pulkit Sukhramani,
Ms. Samreen Fatima and Mr. Juan D'souza, Advocates i/b JSA,
Advocates & Solicitors for the Intervenor.


                           AND
                   Appeal No. 383 of 2023

Combine Holding Limited                           ...Appellant

Versus

Securities and Exchange Board of India & Ors.   ...Respondents

Ms. Shruti Rajan, Advocate with Mr. Anubhav Ghosh, Mr. Vivek
Shah and Ms. Rebecca Cardoso, Advocates i/b by Trilegal for the
Appellant.

Mr. Mihir Mody, Advocate with Mr. Yash Sutaria and
Mr. Tushar Bansode, Advocates i/b. M/s. K. Ashar & Co. for the
Respondent-SEBI.
                                          7

Ms. Arti Raghavan, Advocate with Mr. Pulkit Sukhramani,
Ms. Samreen Fatima and Mr. Juan D'souza, Advocates i/b JSA,
Advocates & Solicitors for the Intervenor.




ORDER:

Heard in part. By consent, call on March 20, 2025 at 10:30 A.M. Justice P. S. Dinesh Kumar Presiding Officer Ms. Meera Swarup Technical Member Dr. Dheeraj Bhatnagar PRERNA Digitally signed by PRERNA Technical Member 12.02.2025 MANISH MANISH KHARE Date: 2025.02.14 KHARE 12:03:27 +05'30' PK