Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Madhya Pradesh - Subsection Section 19(5) in The M.P. Factories Rules, 1962 (5)A certifying surgeon revoking a certificate under Section 69 (4) shall cause the word "Revoked" to be stamped in red ink on the foil and counterfoil thereof.
