Rajasthan High Court - Jaipur
Sandeep Singh vs Union Of India And Ors ... on 24 February, 2025
Author: Sameer Jain
Bench: Sameer Jain
[2025:RJ-JP:8231]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 12040/2018
Sandeep Singh S/o Shri Rajendra Singh, Ward No. 7, Jhunjhunu.
----Petitioner
Versus
1. Union of India through Secretary, Ministry of Home
Affairs, Government of India, New Delhi.
2. Director General, Sashastra Seema Bal, East Block V, R.K.
Puram, New Delhi 110066
3. Nodal Officer ARC Frontiner Har Ssb Patna
4. Commandant Med Presiding Officer, RME Board For CT
Tradesman 25Th Bn 55B, Ghatiorni.
----Respondents
For Petitioner(s) : Mr. Naseemuddin Qazi For Respondent(s) :
HON'BLE MR. JUSTICE SAMEER JAIN Order 24/02/2025 Learned counsel for the petitioner wants to withdraw the present petition.
Accordingly, the present petition is dismissed as withdrawn. Pending applications, if any, shall stand disposed of.
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