Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 157(1)] [Section 157] [Entire Act]

State of Odisha - Subsection

Section 157(1)(i) in The Orissa Motor Vehicles Rules, 1993

(i)a weigh bridge installed and maintained at any place by or under the orders of the State Government or local authority;