Gujarat High Court
Dastan Residency Through Joga Singh ... vs National E-Assessment Centre Delhi on 21 June, 2021
Author: Bela M. Trivedi
Bench: Bela M. Trivedi, Ashokkumar C. Joshi
C/SCA/7461/2021 ORDER DATED: 21/06/2021
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 7461 of 2021
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DASTAN RESIDENCY THROUGH JOGA SINGH KALRA
Versus
NATIONAL E-ASSESSMENT CENTRE DELHI
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Appearance:
MR. HARDIK V VORA(7123) for the Petitioner(s) No. 1
DS AFF.NOT FILED (N)(11) for the Respondent(s) No. 1,2
NOTICE SERVED(4) for the Respondent(s) No. 2
NOTICE UNSERVED(8) for the Respondent(s) No. 1
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CORAM:HONOURABLE MS. JUSTICE BELA M. TRIVEDI
and
HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI
Date : 21/06/2021
ORAL ORDER
(PER : HONOURABLE MS. JUSTICE BELA M. TRIVEDI) Learned advocate Mr. Nikunt Raval states that learned advocate Ms. Kalpana Raval would be appearing for both the respondents and shall file the reply within two weeks. Put up on 05.07.2021. Interim relief granted earlier to continue till then.
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