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Gujarat High Court

Dastan Residency Through Joga Singh ... vs National E-Assessment Centre Delhi on 21 June, 2021

Author: Bela M. Trivedi

Bench: Bela M. Trivedi, Ashokkumar C. Joshi

     C/SCA/7461/2021                             ORDER DATED: 21/06/2021




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/SPECIAL CIVIL APPLICATION NO. 7461 of 2021

==========================================================
             DASTAN RESIDENCY THROUGH JOGA SINGH KALRA
                                Versus
                 NATIONAL E-ASSESSMENT CENTRE DELHI
==========================================================
Appearance:
MR. HARDIK V VORA(7123) for the Petitioner(s) No. 1
DS AFF.NOT FILED (N)(11) for the Respondent(s) No. 1,2
NOTICE SERVED(4) for the Respondent(s) No. 2
NOTICE UNSERVED(8) for the Respondent(s) No. 1
==========================================================

  CORAM:HONOURABLE MS. JUSTICE BELA M. TRIVEDI
        and
        HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI

                            Date : 21/06/2021

                        ORAL ORDER

(PER : HONOURABLE MS. JUSTICE BELA M. TRIVEDI) Learned advocate Mr. Nikunt Raval states that learned advocate Ms. Kalpana Raval would be appearing for both the respondents and shall file the reply within two weeks. Put up on 05.07.2021. Interim relief granted earlier to continue till then.

(BELA M. TRIVEDI, J) (A. C. JOSHI,J) AMAR SINGH Page 1 of 1 Downloaded on : Mon Jun 21 22:50:53 IST 2021