Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Assam - Subsection Section 2(l) in Assam Opium Prohibition Act, 1947 (l)"smuggler" means a person who brings any opium into the State otherwise than across customs frontiers in contravention of the provisions of this Act,or of any other law ; and
