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Supreme Court - Daily Orders

Rajdeep Singh vs S.Jagjit Singh Dardi on 12 February, 2018

Bench: S.A. Bobde, L. Nageswara Rao

     ITEM NO.38                               COURT NO.7                  SECTION XVI -A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Transfer Petition (Criminal)                  No.472/2017

     RAJDEEP SINGH & ANR.                                                 Petitioner(s)

                                                     VERSUS

     S.JAGJIT SINGH DARDI                                                 Respondent(s)

     (FOR ADMISSION and IA No.131849/2017-STAY                       APPLICATION    and    IA
     No.131850/2017-EXEMPTION FROM FILING O.T.)

     Date : 12-02-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE S.A. BOBDE
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO


     For Petitioner(s)                 Mr.   Madhukar Rao, Sr. Adv.
                                       Mr.   Sunil Kumar Jha, Adv.
                                       Ms.   Ritu Bala Puri, Adv.
                                       Mr.   Rajiv Ranjan, Adv.
                                       For   Mr. Kamal Mohan Gupta, AOR

     For Respondent(s)                 Mr. Basava S. Prabhu Patil, Sr. Adv.
                                       Mr. Harpreet S. Popli, Adv.
                                       Mr. Jagjit Singh Chhabra, Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The transfer petition is dismissed.

As a sequel to the above, pending interlocutory applications, if any, stand disposed of.

(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASST.REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2018.02.12 17:28:38 IST Reason: