Supreme Court - Daily Orders
Rajdeep Singh vs S.Jagjit Singh Dardi on 12 February, 2018
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.38 COURT NO.7 SECTION XVI -A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (Criminal) No.472/2017
RAJDEEP SINGH & ANR. Petitioner(s)
VERSUS
S.JAGJIT SINGH DARDI Respondent(s)
(FOR ADMISSION and IA No.131849/2017-STAY APPLICATION and IA
No.131850/2017-EXEMPTION FROM FILING O.T.)
Date : 12-02-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. Madhukar Rao, Sr. Adv.
Mr. Sunil Kumar Jha, Adv.
Ms. Ritu Bala Puri, Adv.
Mr. Rajiv Ranjan, Adv.
For Mr. Kamal Mohan Gupta, AOR
For Respondent(s) Mr. Basava S. Prabhu Patil, Sr. Adv.
Mr. Harpreet S. Popli, Adv.
Mr. Jagjit Singh Chhabra, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The transfer petition is dismissed.
As a sequel to the above, pending interlocutory applications, if any, stand disposed of.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASST.REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2018.02.12 17:28:38 IST Reason: