Section 6(3)(b) in Rajasthan Forest Subordinate Service Rules, 2015

[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

(b)in case of the posts outside the purview of the commission -

(i)Pr. Secretary/Secretary to the Government, Department of Personnel;

(ii)Pr. Secretary/Secretary to the Government, Finance Department, or his nominee not below the rank of Deputy Secretary; and

(iii)Additional Chief Secretary/Pr. Secretary/Secretary to the Government, Forest Department.

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