Section 41 in The Tea (Distribution and Export) Control Order, 2005
41. Penal provision for contravention of any provisions of this Order.
- Any contravention of any provisions of this Order by any exporter or distributor or any person acting on his behalf, shall attract the provisions of section 41 of the Tea Act, 1953.FORM - A(See paragraph - 4(1)Application for business licence under paragraph 4(1) of the Tea (Distribution and Export) Control Order 2005.To,The Licensing Authority,Tea Board,
