Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Gujarat - Subsection

Section 63(8) in The Gujarat Provincial Municipal Corporations Act, 1949

(8)the maintenance of a municipal office and of all public monuments and open spaces and other property vesting in the Corporation;