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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Uttar Pradesh - Subsection

Section 38(2)(i) in The United Provinces Estates Act, 1920

(i)the circumstances in which and the conditions subject to which, a premium or fine may be taken under sub-section (4) of section 34 on a lease, other than a lease for an agricultural purpose ;