Section 71(1)(e) in The Rajasthan Sales Tax Act, 1994

[Cites 0, Cited by 0] [Section 71(1)] [Section 71] [Entire Act]

(e)deliberately disregards a notice issued [under Section 53 and 93] [Substituted by Rajasthan Act No. 7 of 2002, w.e.f. 8-5-2002.]; or

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