Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Maharashtra - Section Section 27 in The Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963 27. Meeting etc., of Market Committee The meetings, quorum and procedure of the Market Committee shall be regulated in accordance with the bye-laws made for the purpose.
