Delhi High Court - Orders
Sgt Muralidhar Pakal Af Fit vs Union Of India And Others on 26 May, 2023
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait, Neena Bansal Krishna
$~40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7502/2023
SGT MURALIDHAR PAKAL AF FIT ..... Petitioner
Through: Dr.Abhay Kant Upadhyay &
Mr.Madan Pal Vats, Advs.
versus
UNION OF INDIA AND OTHERS ..... Respondents
Through: Ms.Garima Sachdeva, SPC with
Ms.Vidhi Gupta (GP) &
Ms.Akansha Chandhok, Advs.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 26.05.2023 CM APPL.29107/2023 (exemption)
1. Allowed, subject to all just exceptions.
2. The application is accordingly disposed of. W.P.(C) 7502/2023 & CM APPL. 29106/2023
3. In view of para 33 of the judgment passed by the Hon'ble Supreme Court in the case of Union of India vs. Parashotam Dass in Civil Appeal No.447/2023 on 21.03.2023, notice issued to the respondents.
4. Ms.Garima Sachdeva, learned Senior Panel Counsel accepts notice on behalf of the respondents and seeks time to file counter affidavit.
5. Let needful be done within six weeks from today with an advance W.P.(C) 7502/2023 Page 1 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 08:50:29 copy to the other side.
6. Rejoinder thereto, if any, be filed within four weeks thereafter.
7. Renotify on 01.09.2023 before learned Registrar for completion of pleadings.
SURESH KUMAR KAIT, J NEENA BANSAL KRISHNA, J MAY 26, 2023/ab W.P.(C) 7502/2023 Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 08:50:29