Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act] State of Andhra Pradesh - Subsection Section 12(2)(a) in Andhra Pradesh Provisional Transmission and Bulk Supply Licence, 1999 (a)there is need for the additional power which it proposes to purchase.