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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Goa - Subsection

Section 68(13) in Goa Prisons Rules, 2006

(13)The History Ticket of each prisoner shall be kept in a proper receptacle by the Assistant Superintendent in whose charge the prisoner is placed, and shall be produced by him whenever required by any officer of the prison. At the weekly parades, each prisoner shall hold his ticket in his hand for inspection. The History Ticket shall be produced, with the prisoner, whenever he is reported for an offence, or is brought before the Superintendent or Medical Officer for any reason.Note 1. - Every under-trial and civil prisoner may be allowed to retain possession of his History Ticket.Note 2. - At weekly inspections, the tickets will be issued just before and removed immediately after the inspection of the Superintendent.