Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Gujarat - Section Section 2A in The Bombay Public Trusts Act, 1950 2A. [Construction of certain references in the Act in their application to that part of Mysore to which the Act extends.] Deleted by Bombay 6 of 1960, Section 5.
