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[Cites 0, Cited by 0] [Section 30(3)] [Section 30] [Entire Act]

State of Karnataka - Subsection

Section 30(3)(ii) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

(ii)to make recommendations for the institution of Professorships, Associate professorships, Assistant Professorships and other posts including posts in research and extension education and in regard to the duties thereof;