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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 12(a) in The Jammu and Kashmir Energy Conversation Act, 2011

(a)modify and amend the norms for processes and energy consumption standards for any equipment, appliances which consumes, generates, transmits or supplies energy to suit the regional and local climatic conditions of the State ;