Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Gujarat - Subsection

Section 23(1)(iii) in The Gujarat Industrial Relations Act, 1946

(iii)all resolutions passed, whether by the executive committee or the general body of the union, shall be recorded in a minute book kept for the purpose;