Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 347B(1)] [Section 347B] [Entire Act]

NCT Delhi - Subsection

Section 347B(1)(g) in The Delhi Municipal Corporation Act, 1957

(g)an order withholding sanction under the proviso to sub-section (1) of section 337;