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State of Bihar - Section

Section 327 in Bihar Board's Miscellaneous Rules, 1958

327. Initialling of treasury remittance book.

- Each entry in the treasury remittance-book is to be initialled by the Accountant. Each entry of Rs. 500 or over it to be also initialled by the Treasury Officer, and each entry below Rs. 500 is to be also initialled by the Treasurer as an acquittance to Nazir.