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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Chota Nagpur Division - Subsection

Section 6(5) in The Chota Nagpur Tenancy Rules, 1959

(5)Immediately after possession, the said officer shall record, on the back of the warrant, the fact that he has given possession, and a description of the manner in which, and the persons in whose presence, possession was given.