Section 8(iii) in Andhra Pradesh Unaided Minority Professional institutions (Regulation of Admissions into Under-graduate Professional Courses through Common Entrance Test) Rules 2006
(iii)[ The Government may notify specific Fee Waiver Scheme(s) with the approval of AFRC for benefiting the disadvantageous sections of Society.] [Inserted by Notification No. G.O.Ms. No. 69, dated 10.7.2007 (w.e.f. 10.5.2006).]
