Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11A] [Entire Act] State of Andhra Pradesh - Subsection Section 11A(1) in Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 (1)Every contract farming sponsor shall register with Registering Authority in such manner and on payment of such fee as may be prescribed.
