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State of Himachal Pradesh - Section

Section 49 in Himachal Pradesh Co-operative Agriculture and Rural Development Banks Act, 1979

49. Delegation of certain powers by Board.

- The Board may, if it thinks fit, delegate all or any of its powers under sections 3, 16, 23, 24, 21, 33, 37, 39 and 42 to an executive committee constituted by it and consisting of two or more of its members.