Calcutta High Court (Appellete Side)
Emeli Murmu vs Mrs. Snigdha Hembram on 14 July, 2025
Author: Rajarshi Bharadwaj
Bench: Rajarshi Bharadwaj
22 14.07.2025 SM Court No.759 CPAN 924 of 2025 Emeli Murmu Vs. Mrs. Snigdha Hembram Mr. Md. Kutubuddin ... for the applicant Learned counsel appearing for the applicant is present and prays leave to serve a copy of the contempt application upon the alleged contemnor.
Leave is granted.
Let this matter again appear in the list on 28th July, 2025 under the same heading.
(Rajarshi Bharadwaj, J.)