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State of Gujarat - Section

Section 9 in The Maharaja Sayajirao University of Baroda Act, 1949

9. Chancellor.

- [(1) Shrimati Mrunalinidevi Puar shall be the Chancellor of the University.] [This sub-section was substituted by Gujarat 24 of 1989, Section 2 (w.r.e.f. 05-05-1989).]
(2)The Chancellor shall, by virtue of his office, be the Head of the University, and shall, when present, preside at any convocation of the University.
(3)The Chancellor shall have such powers and duties as may be conferred upon him by this Act or the Statutes.