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[Cites 0, Cited by 0] [Section 24(4)] [Section 24] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 24(4)(l) in Apex Professional University Act, 2012

(l)To take disciplinary action against the employees of the University in the manner prescribed and to impose such penalties as may be specified in the statutes and to place them under suspension pending enquiry;