Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Maharashtra - Subsection Section 55(1) in Maharashtra Groundwater (Development and Management) Act, 2009 (1)No prosecution for an offence under this Act shall be instituted except by or with the written consent of the District Authority, by general or special order.
