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Custom, Excise & Service Tax Tribunal

Indus Motor Company Pvt Ltd vs Commissioner Of Central Excise, ... on 11 December, 2013

        

 
CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
SOUTH ZONAL BENCH
BANGALORE

Final Order No .    27105 / 2013    

Application(s) Involved:

ST/MISC/26971/2013, ST/MISC/27381/2013, ST/MISC/27382/2013    in    ST/1323/2012-DB
ST/Stay/930/2012    in    ST/1323/2012-DB
ST/Additional Evidence//, ST/Additional Evidence/27383/2013    in    ST/1323/2012-DB

Appeal(s) Involved:

ST/1323/2012-DB 



[Arising out of Order in Appeal 09-2012 dated 15/03/2012 passed by , 



INDUS MOTOR COMPANY PVT LTD 
CITY TOWERS, M.G. ROAD, THEVARA, ERNAKULAM, KERALA 
Appellant(s)




Versus


Commissioner of Central Excise, Customs and Service Tax - COCHIN-CCE 
C R BUILDING,
I S PRESS ROAD, ERNAKULAM,
COCHIN,
KERALA
682018
Respondent(s)

Appearance:

None For the Appellant None For the Respondent CORAM:
HON'BLE SHRI B.S.V.MURTHY, TECHNICAL MEMBER HON'BLE SHRI ASHOK JINDAL, JUDICIAL MEMBER Date of Hearing: 11/07/2013 Date of Decision: 11/12/2013 Order Per : B.S.V.MURTHY (Order dictated and pronounced in open court) ASHOK JINDAL JUDICIAL MEMBER B.S.V.MURTHY TECHNICAL MEMBER