Custom, Excise & Service Tax Tribunal
Indus Motor Company Pvt Ltd vs Commissioner Of Central Excise, ... on 11 December, 2013
CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL SOUTH ZONAL BENCH BANGALORE Final Order No . 27105 / 2013 Application(s) Involved: ST/MISC/26971/2013, ST/MISC/27381/2013, ST/MISC/27382/2013 in ST/1323/2012-DB ST/Stay/930/2012 in ST/1323/2012-DB ST/Additional Evidence//, ST/Additional Evidence/27383/2013 in ST/1323/2012-DB Appeal(s) Involved: ST/1323/2012-DB [Arising out of Order in Appeal 09-2012 dated 15/03/2012 passed by , INDUS MOTOR COMPANY PVT LTD CITY TOWERS, M.G. ROAD, THEVARA, ERNAKULAM, KERALA Appellant(s) Versus Commissioner of Central Excise, Customs and Service Tax - COCHIN-CCE C R BUILDING, I S PRESS ROAD, ERNAKULAM, COCHIN, KERALA 682018 Respondent(s)
Appearance:
None For the Appellant None For the Respondent CORAM:
HON'BLE SHRI B.S.V.MURTHY, TECHNICAL MEMBER HON'BLE SHRI ASHOK JINDAL, JUDICIAL MEMBER Date of Hearing: 11/07/2013 Date of Decision: 11/12/2013 Order Per : B.S.V.MURTHY (Order dictated and pronounced in open court) ASHOK JINDAL JUDICIAL MEMBER B.S.V.MURTHY TECHNICAL MEMBER