Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(2)(g) in The West Bengal Khadi And Village Industries Board Act, 1959

(g)educate the public and impress upon them the advantages of patronising the products of khadi industries and village industries;