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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1)(a) in Registration and Licensing of Industrial Undertakings Rules, 1952

(a)raising from the public any part of the capita required for the undertaking or expansion [or the production or manufacture of the new article] [Inserted by G.S.R. 1781, dated 11th December, 1967]