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Calcutta High Court

Eveready Industries India Ltd vs Gillette India Ltd on 16 August, 2013

Author: Patherya

Bench: Patherya

ORDER SHEET
                                 GA 437 OF 2012
                                  CS 59 OF 2012
                        IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Jurisdiction



                        EVEREADY INDUSTRIES INDIA LTD.
                                   Versus
                             GILLETTE INDIA LTD.

    BEFORE:

    The Hon'ble JUSTICE PATHERYA

Date : 16th August, 2013.

Appearance :

Mr. Debnath Ghosh, Adv.
Mr. P. Sinha, Adv.
Mr. R. Kapoor. Adv.
The Court : Time to file affidavit-in-reply is extended by a week from date. Matter to appear one week thereafter.
All parties concerned are to act on a signed copy of this order on the usual undertakings.
(PATHERYA, J.) KC/SBI