Calcutta High Court
Eveready Industries India Ltd vs Gillette India Ltd on 16 August, 2013
Author: Patherya
Bench: Patherya
ORDER SHEET
GA 437 OF 2012
CS 59 OF 2012
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Jurisdiction
EVEREADY INDUSTRIES INDIA LTD.
Versus
GILLETTE INDIA LTD.
BEFORE:
The Hon'ble JUSTICE PATHERYA
Date : 16th August, 2013.
Appearance :
Mr. Debnath Ghosh, Adv.
Mr. P. Sinha, Adv.
Mr. R. Kapoor. Adv.
The Court : Time to file affidavit-in-reply is extended by a week from date. Matter to appear one week thereafter.
All parties concerned are to act on a signed copy of this order on the usual undertakings.
(PATHERYA, J.) KC/SBI