Section 9(3) in The M.P. Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 1999
(3)The Committee, constituted under sub-section (1) shall exercise such powers and functions as may be necessary to,-(a)lay down the policies for implementation of the provisions of this Act; and(b)give such directions to any Farmers' Organisation as may be considered necessary, in exercising their powers and performing their functions in accordance with the provisions of this Act.
